(1.) The petitioners have sought for quashing the proceedings in CC NO.310/2008 pending on the file of Addl. JMFC, Sagar.
(2.) The facts relevant for the purpose of this petition are as under:
(3.) I have heard learned Counsel for both the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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