SAJJAN MALLESHI Vs. THE REGISTRAR

JUDGEMENT

(1.) Petitioners are before this Court seeking writ of mandamus to the respondent No. 1 - Gulbarga University to consider the petitioners' representation dated 02.08.2012, at Annexures-'U' and V.

(2.) Brief facts of the case leading to the filing of the writ petitions may be stated as under:

(3.) It is the case of petitioner No. 2 that he has submitted three progress reports during the period 23.05.2010 to 23.11.2011 to the University through his guide/respondent No. 4 and his fourth report is in progress.