MALLAMMA Vs. SURINDER SINGH H. RAJPAL AND ANOTHER

JUDGEMENT

(1.) These Miscellaneous First Appeal Nos.32133/ 2010, 32134/2010, 32135/2010, 32136/2010, 32137/2010, 32138/2010, 32139/2010, 32140/2010, 32141/2010, 32142/2010, 32143/2010, 32144/2010, 32145/2010, 32146/2010, 32147/2010, 32148/2010, 32149/2010 are filed against the common judgment dated 23th Sept., 2009 on the file of the Presiding Officer, Fast Track Court, Motor Accident Claims Tribunal, Bidar.

(2.) The common case of the claimants in the Claims Tribunal is as under:

(3.) Respondent No.1 remained exparte. Respondent No. 2 - Branch Manager, Oriental Insurance Company has filed the objection statement denying the averments made in the claim petition.