KEMPA SIDDAIAH Vs. C VIJAYA

JUDGEMENT

(1.) These two appeals are by the claimants seeking for enhancement of compensation not being satisfied with the quantum of compensation awarded by MACT, Bangalore in MVC 338/2008 and MVC 2090/2008 dated 20.01.2011.

(2.) Mfa 4556/2011 is filed by the parents of deceased Sri.Siddagangaiah contending that tribunal committed a serious error in awarding abysmally less compensation though claimants had sought for compensation of Rs. 8,00,000/-.

(3.) Mfa 4557/2011 is by the claimant in MVC 2090/2008 seeking for enhancement of compensation not being satisfied with the quantum of compensation awarded by the tribunal.