CHANDRAPPA, SMT. LAKSHMIDEVAMMA, SMT. VINODAMMA AND SRI K.V. REDDY ALIAS NAGARAJ Vs. MANAGING DIRECTOR A.P.S.R.T.C.

JUDGEMENT

(1.) THIS is a claimants' appeal for enhancement of compensation. I have heard Sri. N. Gopalkrishna, learned counsel for claimants.

(2.) THE claimants are the grownup sons and daughters of deceased Munivenkatamma, who died in a motor vehicle accident that took place on 04.09.2010. The Tribunal has awarded compensation of Rs. 50,000/ -.