SHIVAMMA Vs. DEPUTY COMMISSIONER TUMKUR DISTRICT

JUDGEMENT

(1.) SRI H. B. Mahesh, learned Government Pleader is directed to take notice for first respondent. He is permitted to file his memo of appearance within six weeks from today.

(2.) SRI R. S. Raju, learned Counsel takes notice for the second respondent.

(3.) SRI V. Lakshminarayana, learned Counsel appears for respondents 3 to 20.