GANGALAXMAMMA Vs. COMMR OF POLICE

JUDGEMENT

(1.) THIS is an intra-Court appeal filed by Smt. Gangalaxmamma, challenging the legality of the order passed by the learned Single Judge, in w. P. No. 46238 of 1999, dated 4-2-2002.

(2.) FOR the sake of convenience, the parties will be referred to by their respective ranks before the learned Single Judge.

(3.) THE petitioner is the widow of one" late R. Krishnappa, who was working in the Police Department and later, retired as a Sub-Inspector. She has filed the writ petition challenging the order passed by the respondents dated 14-12-1999 and 18-12-1999 respectively, and for certain other reliefs.