LAWS(KAR)-1992-1-45

COMMISSIONER OF INCOME TAX Vs. SNAM ABRASIVES LIMITED

Decided On January 23, 1992
COMMISSIONER OF INCOME-TAX Appellant
V/S
SNAM ABRASIVES LTD. Respondents

JUDGEMENT

(1.) THIS is a reference at the instance of the Revenue relating to the assessment year 1982-83.

(2.) THE question that we are required to answer reads thus :