(1.) IT appears to us that the judgment under appeal cannot be interfered with since it has correctly applied the Board's circular.
(2.) REJECTED.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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