(1.) THIS is a petition presented by Sri N. Subramanyam who is an Advocate practising at Puttur. He has prayed that the following portion in the order passed by the Principal Munsiff, Puttur, on I.A.No.IV in O.S. No. 255 of 1971, may be expunged:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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