(1.) Sri Anand Bagewadi, learned counsel for petitioner has appeared in person.
(2.) The petition is posted for admission after issuance of notice to respondent. The respondent is served and unrepresented.
(3.) The facts are quite simple and are stated as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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