LAWS(KAR)-2022-6-1465

KASHYAP N. PATEL Vs. JAYA N.D. PATEL

Decided On June 17, 2022
Kashyap N. Patel Appellant
V/S
Jaya N.D. Patel Respondents

JUDGEMENT

(1.) This writ petition is filed by defendant No. 2 challenging the order dtd. 17/11/2017 passed on the interlocutory application in O.S. No. 493/2011 by the II Additional Senior Civil Judge, Bengaluru Rural District, Bengaluru.

(2.) Brief facts leading rise to filing of this petition are as under:

(3.) Heard learned Senior counsel Sri Shashikiran Shetty for Sri. M Jagadeesh for the petitioner and learned counsels for respondents.