(1.) Learned counsel for the petitioners has filed a memo seeking permission to withdraw the petition as not pressed and the same reads as under:
(2.) The memo is placed on record.
(3.) In view of the memo filed by learned counsel for the petitioners, petition is dismissed as not pressed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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