REGENT COMPUTRONICS PVT. LTD.

Sridevi P.G. Appellant

V/S

KARNATAKA UNIVERSITY Respondents

Referred Judgements :-

MAHARASHTRA PUBLIC SERVICE COMMISSION V. SUNIL SANTHOSH PAWAR [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
P S SADASIVASWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION VS. DOSU AARDESHIR BHIWANDIWALA [REFERRED TO]
BASAVAIAH VS. H L RAMESH [REFERRED TO]
TUKARAM KANA JOSHI VS. M.I.D.C [REFERRED TO]
VANDANA RAJORIYA VS. HARI SINGH GOUR UNIVERSITY, SAGAR AND OTHERS [REFERRED TO]

JUDGEMENT

(1.) This Judgment has been divided into the following Ss. to facilitate analysis:

(2.) The parties are referred to by their ranks in the writ proceedings for the purpose of convenience.

(3.) The 1st respondent - University by its advertisement at Annexure-A invited applications for appointment of Assistant Professors in English apart from other posts, in response to which the petitioner, respondent No.2 and various other eligible candidates applied. The respondent No.2 came to be selected.

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SRIDEVI P.G. Vs. KARNATAKA UNIVERSITY

Referred Judgements :-

JUDGEMENT

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