(1.) Mr.Vedanth Chugh, learned counsel for Mr.Pradeep Nayak, learned counsel for the complainant.
(2.) Mr.Syed Shabaz S, learned counsel for Mrs.Irfana Nazeer, learned counsel for accused.
(3.) Learned counsel for the complainant seeks leave of this Court to withdraw the petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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