LAWS(KAR)-2022-9-1392

B.H.SATISH Vs. HANUMAKKA

Decided On September 07, 2022
B.H.Satish Appellant
V/S
HANUMAKKA Respondents

JUDGEMENT

(1.) There is no representation on behalf of appellant.

(2.) As could be seen from the daily ordersheet, the matter was listed on 5/9/2022. On that day, there was no representation on behalf of appellant. Hence, it was ordered to be listed on 7/9/2022.

(3.) The matter is listed today.