(1.) Heard learned counsel for the petitioner and learned High Court Government Pleader for the respondent-State and perused the records.
(2.) The present petition is filed under Sec. 439 Cr.P.C with the following prayer:
(3.) The brief facts of the case are as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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