K.RAMANAGOUDA Vs. PANCHAYAT DEVELOPMENT OFFICER

JUDGEMENT

(1.) Sri V. Shivaraj Hiremath, learned counsel accepts notice for respondent Nos.1 and 2.

(2.) Petitioners have filed this writ petition challenging the notice dtd. 5/8/2022 issued by the respondents.

(3.) Learned counsel for respondents submits that the respondents will withdraw the impugned notice dtd. 5/8/2022.