(1.) This intra court appeal has been filed by the unsuccessful petitioners challenging the order dtd. 10/11/2020 passed by the learned Single Judge of this Court in W.P.No.9161/2020.
(2.) We have heard the learned Counsel for the parties and also perused the material on record.
(3.) The appellants herein had filed W.P.No.9161/2020 seeking for the following reliefs:-