REGENT COMPUTRONICS PVT. LTD.

Dodballapur Spinning Mills Pvt Ltd. Appellant

V/S

Chief Controlling Revenue Authority And The Inspector General Of Registration And Stamps Respondents

Referred Judgements :-

MAHADEVA V. THE COMMISSIONER,MYSORE CITY CORPORATION AND OTHER [REFERRED TO]
AVINASH KUMAR CHAUHAN VS. VIJAY KRISHNA MISHRA [REFERRED TO]
LEELAMMA SAMUEL VS. T M FRANCIS [REFERRED TO]
N. SRINIVASA VS. SRIMURULESH [REFERRED TO]
GANGAPPA AND ANR VS. FAKKIRAPPA [REFERRED TO]
TRUSTEES OF H.C. DHANDA TRUST VS. STATE OF MADHYA PRADESH [REFERRED TO]

JUDGEMENT

(1.) W.P.No.10535/2012 has been filed seeking for the following reliefs:

(2.) W.P.No.1497/2012 has been filed seeking for the following reliefs:

(3.) In both the Writ Petitions the primary reliefs sought for are, to impugn the orders dtd. 8/6/2011, 31/10/2011 and 03/12/2011. Hence, both the Writ Petitions are being disposed off by this Common Order.

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DODBALLAPUR SPINNING MILLS PVT LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND THE INSPECTOR GENERAL OF REGISTRATION & STAMPS

Referred Judgements :-

JUDGEMENT

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