LAWS(KAR)-2022-7-1180

B. M. A. SIDDIQ Vs. ABDUL RAZAK

Decided On July 05, 2022
B. M. A. Siddiq Appellant
V/S
ABDUL RAZAK Respondents

JUDGEMENT

(1.) Shri. Arun Ponnappa, learned advocate is permitted to file vakalath on behalf of respondent No.2.

(2.) This appeal is filed by the claimant seeking enhancement of compensation challenging the judgment and award dtd. 26/9/2012 in MVC No.1185/2006 passed by the II Additional District Judge and MACT-III, Mangalore.

(3.) For the sake of convenience, parties are referred to as per their rank before the Tribunal.