(1.) Called again.
(2.) Learned counsel for the petitioner has filed a memo seeking conversion of this criminal revision petition into criminal petition.
(3.) The Registry also has raised the office objections regarding the maintainability of this revision petition against the impugned order.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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