(1.) Learned counsel for the petitioner on 24/8/2022, submitted that the petitioner is willing to withdraw the petition.
(2.) The order dtd. 24/8/2022, passed by this Court reads as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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