BHAGYALATHA Vs. J.R. AJOY KUMAR

JUDGEMENT

(1.) The petitioners aggrieved by the order dtd. 6/9/2021 passed on I.A.No.9 in O.S.No.1/2017 by the Principal Senior Civil Judge and CJM, Mandya, have filed this writ petition.

(2.) Brief facts leading rise to filing of this petition are as under:

(3.) Heard learned counsel for the petitioners and learned counsel for respondent.