(1.) Paper book not filed. Learned counsel for the appellants seeks time to file the paper book.
(2.) Prayer rejected.
(3.) Appeal is of the year 2013. Hence, appeal is dismissed for non-prosecution.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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