STATE OF KARNATAKA Vs. SIDDARAJU

JUDGEMENT

(1.) Heard Sri. Rahul Rai K., learned High Court Government Pleader for the petitioner- State and Sri. Vinod Prasad, learned counsel for the respondent. Perused the records.

(2.) This petition is filed under Sec. 439(2) of Cr.P.C. with the following prayer:

(3.) The brief facts of the case are as under: