REKHA Vs. KARNATAKA POWER TRANSMISSION

Referred Judgements :-

RYLANDS VS. FLETCHER [REFERRED TO]
QUEBEC RLY.,LIGHT,HEAT AND POWER CO. LTD. V. VANDRY [REFERRED TO]
ROOKES VS. BARNARD [REFERRED TO]
HOME OFFICE VS. DORSET YACHT CO. LTD [REFERRED TO]
MAGMA GENERAL INSURANCE CO. LTD. VS. NANU RAM [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
JAY LAXMI SALT WORKS PRIVATE LIMITED VS. STATE OF GUJARAT [REFERRED TO]
R D HATTANGADI VS. PEST CONTROL INDIA PRIVATE LIMITED [REFERRED TO]
CHAIRMAN GRID CORPORATION OF ORISSA LIMITED GRIDCO VS. SUKAMANI DAS [REFERRED TO]
M P ELECTRICITY BOARD VS. SHAIL KUMARI [REFERRED TO]
H S E B VS. RAM NATH [REFERRED TO]
S VS. TIMUDU ORAM [REFERRED TO]
UNION OF INDIA VS. PRABHAKARAN VIJAYA KUMAR [REFERRED TO]
SUDHIR KUMAR RANA VS. SURINDER SINGH [REFERRED TO]
SARLA VERMA VS. DELHI TRANSPORT CORPORATION [REFERRED TO]
M P STATE ROAD TRANSPORT CORPORATION VS. ABDUL RAHMAN [REFERRED TO]
MUTHUSAMY VS. S A R ANNAMALAI [REFERRED TO]
MASTER MALLIKARJUN VS. DIVISIONAL MANAGER, THE NATIONAL INSURANCE COMPANY LIMITED [REFERRED TO]
NATIONAL COMMISSION FOR PROTECTION OF CHILD RIGHTS VS. RAJESH KUMAR [REFERRED TO]
KAJAL VS. JAGDISH CHAND [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. SATINDER KAUR [REFERRED TO]