(1.) Learned counsel for the petitioners files memo stating that he intent to withdraw the petitions.
(2.) It is also seen that the matter was settled before Lok- Adalath on 30/9/2021 and petitions already withdrawn.
(3.) The memo reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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