(1.) Sri. Sundara Raman. M.V., learned counsel for petitioner and Sri.S.Shivaprasad, learned counsel for respondents have appeared in person.
(2.) The Civil Revision Petition is listed for admission.
(3.) The parties are referred to as per their rankings before the Trial Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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