(1.) Learned advocate for the appellant files memo to withdraw the appeals on the premise that the cases are settled between the parties.
(2.) Memo is placed on record.
(3.) Appeals are dismissed as not pressed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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