(1.) Though this appeal is listed for admission today, with the consent of learned counsel for the appellant, it is taken up for final disposal.
(2.) Heard learned counsel, Smt.Preeti Shashank for the appellant.
(3.) Though respondents are served with notice, they have remained unrepresented.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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