(1.) Defendants 4 and 5, who are the purchasers have preferred this second appeal.
(2.) Respondents 1 to 3 herein (Byanna, Sathish and Naveen) filed the suit seeking for partition.
(3.) They stated that Byrappa, the propositus, had two sons namely Bachappa (defendant No.1) and Byanna (plaintiff No.1).
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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