LAWS(KAR)-2022-4-85

VIJAYAKUMAR K. B. Vs. STATE BY JAGALUR POLICE

Decided On April 12, 2022
Vijayakumar K. B. Appellant
V/S
State By Jagalur Police Respondents

JUDGEMENT

(1.) Heard Ms. Sowmya.R, learned counsel for the petitioner and Sri S. Vishwa Murthy, learned High Court Government Pleader for the respondent-State and perused the records.

(2.) The present petition is filed under Sec. 438 of Cr.PC.

(3.) Brief facts of the care are as under: