LAWS(KAR)-2022-10-22

H. GUNDAPPA Vs. SUSHILA CHANDRAKUMAR

Decided On October 12, 2022
H. Gundappa Appellant
V/S
Sushila Chandrakumar Respondents

JUDGEMENT

(1.) Heard Sri. Pattabi Raman, learned counsel for appellants and Sri. S.N.A. Ram for respondents.

(2.) This matter was adjourned from yesterday to today awaiting the report of the mediation centre.

(3.) Report from Bangalore Mediation Centre is received.