LAWS(KAR)-2022-6-1054

L. MAHESH Vs. STATE OF KARNATAKA

Decided On June 10, 2022
L. Mahesh Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Heard.

(2.) Learned Additional Government Advocate accepts notice for the respondents.

(3.) This Public Interest Litigation has been filed seeking the following reliefs: