(1.) Defendants 1, 4, 5, 6, 7, 15 and 18 have challenged the Judgment and decree dtd. 20/1/2006 passed in O.S.No.95/89 on the file of the Principal Civil Judge(Senior Division) and CJM, Mangalore, in this appeal.
(2.) Brief facts of the case are as under: Appellants and respondents are related to each other and source of decedent claimed by the parties was one from Sebastian Coelho.
(3.) The parties are referred to as per their original rankings in the court below for the sake of convenience.