(1.) The learned counsel for the petitioners submits that the writ petition has become infructuous and the same may be dismissed. He has filed a memo in this regard. The memo is taken on record. The writ petition is dismissed as infructuous.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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