M. A. SALDANHA ADULT Vs. RUTH LOBO

JUDGEMENT

(1.) Defendants 1, 4, 5, 6, 7, 15 and 18 have challenged the Judgment and decree dtd. 20/1/2006 passed in O.S.No.95/89 on the file of the Principal Civil Judge(Senior Division) and CJM, Mangalore, in this appeal.

(2.) Brief facts of the case are as under:

(3.) The parties are referred to as per their original rankings in the court below for the sake of convenience.