PUTTARAJU Vs. SHIVAPPA

JUDGEMENT

(1.) A memo has been filed by the learned counsel for the complainants seeking leave of this Court to withdraw the petition.

(2.) Order dtd. 8/6/2021 passed in W.P.No.9785/2021 has been complied with. We, therefore, permit the complainants to withdraw the petition.

(3.) Accordingly, the petition is dismissed as withdrawn.