(1.) These appeals are filed by the Insurance Company challenging the common judgment and award dtd. 31/12/2013 passed by the Principal Senior Civil Judge and MACT, Gulbarga ('Tribunal' for short) in MVC No.859/2012, 860/2012 and also the common judgment and award dtd. 17/6/2014 in MVC Nos. 839/2012, 840/2012 and 841/2012 respectively,
(2.) The MFA Nos. 200672/2014 and 200673/2014 are arising out of MVC No.859/2012 and 860/2012, and MFA Nos. 201484/2014, 201485/2014 and 201486/2014 are arising out of MVC Nos. 839/2012, 840/2012 and 841/2012 respectively.
(3.) All the above said five Motor Vehicle Claim cases are arising out of the same accident that took place on 18/5/2012 involving a Jeep bearing Registration No.KA.28/M.4998 and a Lorry bearing KA.39/5880.