(1.) No proceedings have been taken to bring the legal representative of the deceased on record within the statutory period, prescribed.
(2.) In view of the above, writ petition is disposed off as having abated.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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