(1.) Memo is filed on behalf of the appellants.
(2.) The memo reads as under:
(3.) In view of the above, the appeal is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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