ARTHUR J.PEREIRA Vs. GOVERNMENT OF KARNATAKA

JUDGEMENT

(1.) This intra court appeal is filed by the unsuccessful petitioners challenging the order dtd. 3/8/2022 passed by the learned Single Judge of this Court in W.P.No.1515/2021.

(2.) Heard the learned counsel appearing for the parties and also perused the material available on record.

(3.) W.P.No.1515/2021 was filed by the appellants seeking for the following reliefs: