(1.) The learned counsel for the petitioner submits that the petitioner has died on 7/2/2022. His legal representatives are not interested in prosecuting the writ petition.
(2.) His submission is placed on record.
(3.) Accordingly, writ petition is disposed off as abated.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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