(1.) Sri.Sangram S.Kulkarni., learned counsel for appellant and Sri.Shridhar Hiremath., learned counsel on behalf of Sri.G.I.Gachchinamath., for respondent No.7 have appeared in person.
(2.) This appeal is from the Court of the II Addl. Civil Judge (Sr.Dn), Hubli.
(3.) For the sake of convenience, the parties shall be referred to as per their status and ranking before the Trial Court.