LAWS(KAR)-2022-11-885

DEVIDAS VENKATESH SHET Vs. MANJUNATH SITARAM HEGADE

Decided On November 18, 2022
Devidas Venkatesh Shet Appellant
V/S
Manjunath Sitaram Hegade Respondents

JUDGEMENT

(1.) Sri.S.N.Banakar., learned counsel for appellants has appeared in person.

(2.) This appeal is from the Court of the Presiding Officer, Fast Track Court, Sirsi.

(3.) For the sake of convenience, the parties shall be referred to as per their status and ranking before the Trial Court.