(1.) Heard Sri.B.S.Prasad, learned counsel for appellant and Sri.Chethan B.R., learned counsel appearing on behalf of Sri.N.Shivakumar for respondent.
(2.) This is defendant's appeal challenging the validity of the Judgment and decree dtd. 18/2/2014 passed in O.S.No.4588/2011 on the file of XIX Additional City Civil and Sessions Judge, Bengaluru, CCH-18.
(3.) The parties are referred to as per their original rankings before the court below.