LAWS(KAR)-2022-9-562

HUSSAIN MUEEN FAROOQ Vs. STATE OF KARNATAKA

Decided On September 13, 2022
HUSSAIN MUEEN FAROOQ Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) This petition is disposed off as having become infructuous in terms of the Memo dtd. 12/09/2022 filed in the Court, which reads as under: