(1.) Heard the learned counsel appearing for the appellant and the learned counsel appearing for respondent No.2-Insurance Company.
(2.) This appeal is filed by the claimant challenging the judgment and award dtd. 6/3/2014 passed in M.V.C.No.1869/2012 on the file of Senior Civil Judge and MACT., at Malavalli, ('the Tribunal' for short).
(3.) The parties are referred to as per their original rankings before the Tribunal to avoid confusion and for the convenience of the Court.