(1.) Sri B Lethif, learned counsel for the petitioners has filed a memo dtd. 27/7/2022 signed by the counsel for the petitioners seeking for withdrawal of the above matter.
(2.) Accepting the said memo and the submissions of the learned counsel for the petitioners, petition is dismissed as withdrawn.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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